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Madras HC Imposes Stay on Office Order Directing Suo Matters to be Listed Before Bench of 3 Members - (05 Aug 2021)

CIVIL

Madras High Court has imposed a stay on an office order issued by the Registrar General of the Principal Bench of the National Green Tribunal (NGT), which had directed that suo matters having pan-India or inter-state implications will be henceforth listed before the Principal Bench of at least three members.

Tags : MADRAS HIGH COURT   STAY ON OFFICE ORDER DIRECTING SUO MATTERS  

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