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SC Issues Notice in Plea Seeking Mechanism for Price Payment of Sugarcane Produce to Cane Farmers - (05 Aug 2021)

CIVIL

Supreme Court has issued notice in a plea filed seeking directions for setting up of a strict mechanism for payment of price of sugarcane produce to cane farmers and avoid accumulation of such dues.

Tags : SUPREME COURT   MECHANISM FOR PRICE PAYMENT OF SUGARCANE PRODUCE  

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