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DGFT Issues Export Authorisation for SCOMET Items from New Online Restricted Exports IT Module - (05 Aug 2021)

CIVIL

Director-General of Foreign Trade (DGFT) has issued the Export Authorisation for Special Chemicals, Organisms, Materials, Equipment, and Technologies (SCOMET) items from the new online Restricted Exports IT Module from 5th August, 2021.

Tags : DIRECTOR-GENERAL OF FOREIGN TRADE   EXPORT AUTHORISATION FOR SCOMET ITEMS  

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