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Kerala HC Extends Iterim Order Directing CBI Not to Arrest Former Gujarat DGP R.B. Sreekumar - (05 Aug 2021)

CRIMINAL

Kerala High Court has extended the interim order directing the Central Bureau of Investigation (CBI) not to arrest former Gujarat DGP R.B. Sreekumar, the seventh accused in the case relating to the hatching of a conspiracy to frame former ISRO scientist Nambi Narayanan in the espionage case.

Tags : KERALA HIGH COURT   FORMER GUJARAT DGP R.B. SREEKUMAR  

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