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Madras HC Directs HC Registry to Take Steps to Notify Witness Protection Scheme 2018 - (05 Aug 2021)

CIVIL

Madras High Court has directed the High Court Registry to take steps through the government to notify the Witness Protection Scheme, 2018, and implement the various clauses under the scheme in all districts.

Tags : MADRAS HIGH COURT   NOTIFY WITNESS PROTECTION SCHEME 2018  

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