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SC: No Rational Justification for Different Age of Retirement for Doctors Practicing Different System - (04 Aug 2021)

CIVIL

Supreme Court has observed that there is no rational justification for different age of retirement for doctors practicing AYUSH system of medicines and allopathic doctors. The Court observed that the mode of treatment by itself will not qualify as an "intelligible differentia" between two categories as far as retirement age is concerned.

Tags : SUPREME COURT   JUSTIFICATION FOR DIFFERENT AGE OF RETIREMENT FOR DOCTORS PRACTICING DIFFERENT SYSTEMS  

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