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P&H HC Grants Bail to Man Over Alleged Objectionable Speech Against Haryana CM - (04 Aug 2021)

CRIMINAL

Punjab and Haryana High Court has granted Bali to a farm leader who allegedly delivered an objectionable speech (during a protest) against the Chief Minister of Haryana, Manohar Lal Khattar.

Tags : PUNJAB AND HARYANA HIGH COURT   ALLEGED OBJECTIONABLE SPEECH AGAINST HARYANA CM  

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