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Delhi Court Issues Notice to Bollywood Singer and Actor Honey Singh in Domestic Violence Case - (04 Aug 2021)

CRIMINAL

Delhi Court has issued notice to Bollywood Singer and Actor Honey Singh in a domestic violence case filed against him by his wife, Shalini Talwar. The Court has also passed interim orders restraining him from disposing off his jointly owned property, stridhan owned by his wife etc.

Tags : DELHI COURT   BOLLYWOOD SINGER AND ACTOR HONEY SINGH  

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