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Madras High Court Strikes Down Tamil Nadu's Law Banning Online Games with Stakes - (04 Aug 2021)

CIVIL

Madras High Court has struck down the Tamil Nadu Gaming and Police Laws (Amendment) Act, 2021 which imposes a ban on playing of games such as rummy and poker on cyberspace with stakes. Part II of the Tamil Nadu Gaming and Police Laws (Amendment) Act, 2021 had amended the Tamil Nadu Gaming Act, 1930.

Tags : MADRAS HIGH COURT   TAMIL NADU'S LAW BANNING ONLINE GAMES WITH STAKES  

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