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Delhi High Court Dismisses Plea to Replace EVMs with Ballot Papers with Cost - (04 Aug 2021)

ELECTION

Delhi High Court has dismissed with Rs. 10,000 cost a plea seeking directions on the Election Commission of India to stop using electronic voting machines (EVMs) and use ballot papers instead, in all forthcoming elections, observing that it was filed without doing any research or having any concrete finding regarding the functioning of EVMs.

Tags : DELHI HIGH COURT   REPLACE EVMS WITH BALLOT PAPERS  

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