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Jharkhand HC Directs CBI to Take Over Probe into Death of District Judge Uttam Anand - (04 Aug 2021)

CRIMINAL

Jharkhand High Court has directed the Central Bureau of Investigation (CBI) to take over the probe into the death case of Dhanbad district judge Uttam Anand at the earliest.

Tags : JHARKHAND HIGH COURT   DEATH OF DISTRICT JUDGE UTTAM ANAND  

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