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CBDT Extends Due Date for Filing Various Income Tax Forms - (04 Aug 2021)

DIRECT TAXATION

Central Board of Direct Taxes (CBDT) has issued an order extending due dates for Quarterly statement in Form No. 15CC up to 31st August 2021, Equalization Levy Statement in Form No.1 up to 31st August 2021, the Statement of Income paid or credited by an investment fund to its unit holder in Form No. 64D up to 15th September, 2021 and the Statement of Income paid or credited by an investment fund to its unit holder in Form No. 64C up to 30th September, 2021.

Tags : CENTRAL BOARD OF DIRECT TAXES   EXTENSION OF FILING DUE DATES  

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