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Karnataka HC Asks BBMP to Consider Issue of Notice to Remove Dangling Cables - (04 Aug 2021)

CIVIL

Karnataka High Court has asked the Bruhat Bengaluru Mahanagara Palike to consider issuing a public notice giving a month’s time to all the Internet service providers and cable operators to remove dangling cables across the city.

Tags : KARNATAKA HIGH COURT   NOTICE TO REMOVE DANGLING CABLES  

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