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Madras HC Directs Police Not to Frame Charge Sheet Against Tamil Film Director - (04 Aug 2021)

CRIMINAL

Madras High Court directed the Thanjavur police not to frame a charge sheet, taking note of the fact that the investigation was progressing in the case against Tamil film director Pa. Ranjith for his remarks on King Raja Raja Chola.

Tags : MADRAS HIGH COURT   PA. RANJITH  

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