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Allahabad HC Seeks Response of UP Government on Suspension of Doctor Kafeel Khan - (03 Aug 2021)

CIVIL

Allahabad High Court has sought the response of the Uttar Pradesh Government regarding the reason behind the continuing suspension of Doctor Kafeel Khan for over 4 years. The Court has observed that the State of Uttar Pradesh is obliged to justify the continuance of the order of suspension which has continued for more than 4 years.

Tags : ALLAHABAD HIGH COURT   SUSPENSION OF DOCTOR KAFEEL KHAN  

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