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Delhi HC: Street Vendors Expected to Take Proactive Steps to Get Vaccinated - (03 Aug 2021)

CIVIL

Delhi High Court has remarked that it is expected that the street vendors are expected to take Pro active steps in getting vaccinated in order to avoid a third Covid wave in a plea challenging the Delhi Government's decision to open malls and markets but not weekly markets.

Tags : DELHI HIGH COURT   STREET VENDORS  

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