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Calcutta HC Grants Bails to Rakhal Bera for alleged Participation in Job Racket - (03 Aug 2021)

CRIMINAL

Calcutta High Court has granted bail to BJP MLA Suvendu Adhikari's aide Rakhal Bera who had been arrested for his alleged participation in a job racket where he had allegedly promised a job in the State Irrigation Department in lieu of 2 lakh rupees back in 2019.

Tags : CALCUTTA HIGH COURT   RAKHAL BERA  

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