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Karnataka HC Suggests to Include Teaching and Non-Teaching Staff of Schools as Frontline Workers - (03 Aug 2021)

CIVIL

Karnataka High Court has suggested the State Government to include teaching and non teaching staff of schools in the category of frontline workers for being provided with Covid-19 vaccine. The Court has directed the state government to place on record by next date of hearing, district wise break up of teaching and non-teaching staff of government and aided schools who have been vaccinated.

Tags : KARNATAKA HIGH COURT   TEACHING AND NON-TEACHING STAFF   FRONTLINE WORKERS  

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