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Delhi HC Directs to Depute Lady Constable to Escort Wife Detained by Parents to Husband - (03 Aug 2021)

CIVIL

Delhi High Court has directed the Uttar Pradesh Police to depute a lady constable, in a habeas corpus petition filed on behalf of a husband alleging that his wife was illegally detained in Uttar Pradesh's Etah District after her parents separated them, to escort her back to Delhi and also to coordinate and reunite her with him.

Tags : DELHI HIGH COURT   ESCORT WIFE TO HUSBAND  

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