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Delhi HC Directs to Publish Comments of Ajay Kumar Gupta in Plea for Broadcasting Defamatory Episode - (03 Aug 2021)

MEDIA AND COMMUNICATION

Delhi High Court has directed Zee News, Sudhir Chaudhary and DNA India to take comments of businessman Ajay Kumar Gupta and publish on their platform within 5 days while hearing a suit seeking mandatory injunction for allegedly airing a false and defamatory episode about him and his family members.

Tags : DELHI HIGH COURT   COMMENTS OF AJAY KUMAR GUPTA  

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