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Delhi High Court Gives Relief to Christian Couple with Faulty Adoption of Child - (03 Aug 2021)

FAMILY

Delhi High Court has given relief to a Christian couple who had looked after a child for six years from her birth, although they had not followed the legal route for adoption, by declaring them the adoptive parents of the child.

Tags : DELHI HIGH COURT   RELIEF TO CHRISTIAN COUPLE WITH FAULTY ADOPTION OF CHILD  

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