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Delhi HC Directs to Consider on Extension of Date of Internships by Candidates of NEET PG 2021 - (03 Aug 2021)

EDUCATION

Delhi High Court has directed the Centre as well as the National Board of Examinations to consider whether the date for completion of internships by the candidates is also liable to be extended in a plea seeking extension of date of application for registration to appear in NEET PG 2021 examination.

Tags : DELHI HIGH COURT   EXTENSION OF DATE OF INTERNSHIPS BY CANDIDATES  

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