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Karnataka High Court Extends All Interim Orders Passed Till August 23 - (03 Aug 2021)

CIVIL

Karnataka High Court has extended the interim orders passed by the Karnataka High Court (Principal Seat and Benches at Dharwad and Kalaburagi), all the District Courts, Civil Courts, Family Courts, Labour Courts, Industrial Tribunals and all other Tribunals in the State over which the Court has the power of superintendence which are due to expire, to continue to operate till 23rd August 2021.

Tags : KARNATAKA HIGH COURT   EXTENSION OF INTERIM ORDERS  

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