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SC Directs to Recommend Shooter Naresh Kumar Sharma as Additional Participant in Tokyo Paralympics - (03 Aug 2021)

CIVIL

Supreme Court has directed the Paralympic Committee of India (PCI) to recommend 5-time Paralympian shooter and Arjuna Award winner Naresh Kumar Sharma’s name as an additional participant in the 50 meter parashooter event in the Tokyo Paralympics.

Tags : SUPREME COURT   SHOOTER NARESH KUMAR SHARMA  

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