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Supreme Court Suggests Mediation for Settling Krishna Water Sharing Dispute - (03 Aug 2021)

CIVIL

Supreme Court has suggested mediation to Andhra Pradesh and Telangana for settling their dispute over sharing of Krishna river water, saying it did not want to interfere "unnecessarily" in a plea of Andhra Pradesh which has alleged that the Telangana has deprived it of its legitimate share of drinking and irrigation water.

Tags : SUPREME COURT   KRISHNA WATER SHARING DISPUTE  

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