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Kerala HC Directs Necessary Steps to be Taken to Ensure Liquor Sold in Acceptable Manner - (02 Aug 2021)

CIVIL

Kerala High Court has declared that necessary steps should be taken to make sure that liquor is sold in an acceptable manner by the State like all other goods in a contempt matter regarding the non-implementation of the Court's order to provide a dignified way to citizens to purchase liquor from BEVCO outlets.

Tags : KERALA HIGH COURT   SALE OF LIQUOR  

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