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Bombay HC Orders Preliminary Inquiry Against Lawyer for Alleged Professional Misconduct - (02 Aug 2021)

CIVIL

Bombay High Court has ordered a preliminary inquiry against a lawyer into allegations of alleged professional misconduct. The Court has directed the Principal District and Sessions Judge, Nagpur, to inquire if accused Swapnil Ramteke's counsel filed a second bail application for his client before the trial Court without disclosing that the first bail application had already been rejected.

Tags : BOMBAY HIGH COURT   PROFESSIONAL MISCONDUCT  

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