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P&H HC: Court is Guardian to Minor Girls Who May be Enticed Into Live-in Relationship - (02 Aug 2021)

CIVIL

Punjab & Haryana High Court has observed that Court is also the guardian of the minor girls or the girls of tender age, who may be enticed away by a male person due to infatuation of tender age and without knowing the consequences of filing a petition based on live-in-relationship.

Tags : PUNJAB & HARYANA HIGH COURT   GUARDIAN TO MINOR GIRLS  

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