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HP HC Seeks Response of District Commissioners on Availability of Medical Facilities - (02 Aug 2021)

CIVIL

Himachal Pradesh High Court has sought response of District Commissioners of all districts in the State to furnish details on the availability of medical facilities in every district and also on the number of doctors and paramedical staff posted in the districts.

Tags : HIMACHAL PRADESH HIGH COURT   AVAILABILITY OF MEDICAL FACILITIES  

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