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Kerala HC Directs Palakkad Tahsildar to Hand Over Custody of Buffaloes to PFA - (02 Aug 2021)

CIVIL

Kerala High Court has directed the Palakkad tahsildar to hand over the buffaloes kept in the custody of the municipality to an authorised representative of the People for Animals (PFA). The Court has issued the order on the petition filed by PFA, an organization interested in the welfare of the buffaloes and Ahimsa Farm Animal Sanctuary, which were found abandoned in a private property.

Tags : KERALA HIGH COURT   CUSTODY OF BUFFALOES TO PFA  

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