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Gauhati HC Seeks Response on Vaccination Status of Persons Not Having Proper Documents - (02 Aug 2021)

CIVIL

Gauhati High Court has sought response of Health and Family Welfare Department of State of Assam in respect of vaccination status of persons who are not having proper identification documents. The Court has directed the Assam Government to file affidavit within two weeks.

Tags : GAUHATI HIGH COURT   VACCINATION OF PERSONS NOT HAVING PROPER DOCUMENTS  

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