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Karnataka HC Takes Suo Moto Cognizance of Media Reports on Massacre of Monkeys - (02 Aug 2021)

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Karnataka High Court has taken suo-motu cognizance of media reports regarding the incident of unidentified persons allegedly poisoning a group of Bonnet Macaques (monkeys), and killing over 38 of them. The carcasses were found at a road junction at Chowdenahalli in Arehali Hobli of Belur taluk in Karnataka's Hassan district.

Tags : KARNATAKA HIGH COURT   MASSACRE OF MONKEYS  

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