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Calcutta HC Issues Notice on Plea Challenging Appointment of TMC MLA Mukul Roy as PAC Chairman - (02 Aug 2021)

CIVIL

Calcutta High Court has issued notice on a plea challenging TMC MLA Mukul Roy's appointment as the Chairman of the Public Accounts Committee (PAC) of the West Bengal Legislative Assembly.

Tags : CALCUTTA HIGH COURT   APPOINTMENT OF TMC MLA MUKUL ROY  

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