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Gauhati HC Directs to Call for Reports on Implementation of Orders Passed by State - (30 Jul 2021)

CIVIL

Gauhati High Court has directed the Director of Social Welfare Department, Government of Nagaland to call for reports on the implementation of orders passed by the State regarding receiving of benefits by pregnant women, lactating mothers and children through Anganwadi centres.

Tags : GAUHATI HIGH COURT   IMPLEMENTATION OF ORDERS PASSED BY STATE  

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