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P&H HC Grants Bail to Man Accused of Performing 'Ardas' for Gurmeet Ram Rahim's Early Release - (30 Jul 2021)

CRIMINAL

Punjab and Haryana High Court has granted bail to a man accused of performing Ardas (prayer) in the Gurdwara making praises of the head of a Dera, Gurmeet Ram Rahim Singh serving 20-year imprisonment on charges of raping two women and for his early release.

Tags : PUNJAB AND HARYANA HIGH COURT   MAN ACCUSED OF PERFORMING 'ARDAS' FOR GURMEET RAM RAHIM'S EARLY RELEASE  

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