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Delhi HC Seeks Response from Facebook on Plea for Action Against Impersonation - (30 Jul 2021)

CIVIL

Delhi High Court has sought a response from Facebook in a plea of breach of privacy and impersonation, which takes on the social media platforms. The Court has issued notices to Facebook Inc and its Indian subsidiary on rules/procedure/mechanism for redressal of the complaints, including cyber-crimes on their platform and website within a week.

Tags : DELHI HIGH COURT   FACEBOOK   ACTION AGAINST IMPERSONATION  

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