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Delhi HC Directs AIIMS to Constitute Medical Board for Medical Termination of 22 Weeks Old Foetus - (30 Jul 2021)

CIVIL

Delhi High Court has directed All India Institute of Medical Sciences to constitute a medical board in order to submit its report on medical termination of pregnancy of a woman who had completed 22 weeks of gestation period on account of suffering from multiple abnormalities.

Tags : DELHI HIGH COURT   MEDICAL TERMINATION OF 22 WEEKS OLD FOETUS  

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