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DGFT Introduces Online Deemed Exports Application Module on Its Website - (30 Jul 2021)

CIVIL

Director-General of Foreign Trade (DGFT) has introduced an online Deemed Exports Application Module on its website. The members of the trade are hereby informed that this Directorate is introducing an online Deemed Exports Module on the DGFT website as a part of IT Revamp for receiving applications under Chapter 7 of FTP 2015-20.

Tags : DIRECTOR-GENERAL OF FOREIGN TRADE   ONLINE DEEMED EXPORTS  

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