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Kerala HC Permits KTU to Go Ahead with Examinations of B.Tech Courses on Offline Mode - (30 Jul 2021)

EDUCATION

Kerala High Court has permitted the APJ Abdul Kalam Technological University (KTU) to go ahead with the first and third semester examinations of B.Tech courses on offline mode. The Court has passed the order while staying a single judge verdict cancelling the ongoing offline examinations.

Tags : KERALA HIGH COURT   EXAMINATIONS OF B.TECH COURSES ON OFFLINE MODE  

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