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Orissa High Court Directs Immediate Satellite Proofing of Illegal Aquaculture - (30 Jul 2021)

CIVIL

Orissa High Court has directed the immediate satellite proofing of illegal aquaculture, which is considered detrimental to wetland ecosystem, being taken up around Bhitarkanika in Kendrapara district.

Tags : ORISSA HIGH COURT   IMMEDIATE SATELLITE PROOFING OF ILLEGAL AQUACULTURE  

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