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SEBI Levies Fine on Karvy Financial Service Ltd. for Delay in Announcing Acquiring of Shares - (30 Jul 2021)

CAPITAL MARKET

Securities and Exchange Board of India has levied a fine of Rs 10 lakh on Karvy Financial Services Ltd for delay in making public announcement to acquire shares of Regaliaa Reality Ltd., stating that by not making the mandatory public announcement within the stipulated time period the Noticee has violated the statutory requirements of law.

Tags : SECURITIES AND EXCHANGE BOARD OF INDIA   KARVY FINANCIAL SERVICES LTD  

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