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SEBI Imposes Penalty on Viaan Industries and Promoters for Violating Insider Trading Norms - (29 Jul 2021)

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Securities and Exchange Board of India has imposed a penalty of Rs 3 lakhs on Viaan Industries and its promoters Shilpa Shetty and her husband Raj Kundra for violating SEBI (Prohibition of Insider Trading) Regulations, 2015.

Tags : SECURITIES AND EXCHANGE BOARD OF INDIA   VIAAN INDUSTRIES  

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