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Kerala HC Dismisses Plea for Publication of Lakshadweep Draft Regulations in Vernacular Languages - (29 Jul 2021)

CIVIL

Kerala High Court has dismissed the petition seeking directions to the Lakshadweep Administration to publish its draft Regulations in the vernacular languages in plea filed by Lakshadweep MP and political leaders. The Court has granted liberty to the petitioners to proceed to the Ministry of Home Affairs with their grievances and suggestions.

Tags : KERALA HIGH COURT   PUBLICATION OF LAKSHADWEEP DRAFT REGULATIONS  

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