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Kerala HC Refuses to Stay Notification Issued by Travancore Devaswom Board for Appointment - (29 Jul 2021)

CIVIL

Kerala High Court has refused to stay the notification issued by the Travancore Devaswom Board calling for applications to the post of Melshanti at the Sabarimala Temple only from Malayala Brahmins.

Tags : KERALA HIGH COURT   TRAVANCORE DEVASWOM BOARD  

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