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Kerala HC Seeks Response in Plea Seeking Clarification to Penalize Devices While Driving - (29 Jul 2021)

CIVIL

Kerala High Court has sought response of the State Government in a plea seeking clarification on the move by the Police department to penalize the use of Bluetooth/hands-free devices to talk on mobile phones while driving.

Tags : KERALA HIGH COURT   PENALIZE DEVICES WHILE DRIVING  

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