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Delhi HC Restrains Nuziveedu Seeds from Selling Bt Cotton Under Monsanto Brand - (22 Feb 2016)

Delhi High Court has restrained Nuziveedu Seeds from selling Bt cotton seeds using trade-mark of US-based agro major Monsanto's Indian arm Mahyco Monsanto Biotech Ltd (MMBL).

Tags : DELHI HIGH COURT   NUZIVEEDU SEEDS  

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