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IBBI Amends Guidelines on Technical Standards for Performance of Core Services - (29 Jul 2021)

INSOLVENCY

Insolvency and Bankruptcy Board of India (IBBI) has notified the Guidelines for Technical Standards for the Performance of Core Services and Other Services (Amendment), 2021 under the Insolvency and Bankruptcy Board of India (Information Utilities) Regulations, 2017. The amendment defines the term “Identity Details” which means C-KYC number in the C-KYC database maintained by CERSAI or identification number of any OVD of a person who is a resident of India.

Tags : INSOLVENCY AND BANKRUPTCY BOARD OF INDIA   GUIDELINES ON TECHNICAL STANDARDS FOR PERFORMANCE OF CORE SERVICES  

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