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Kerala HC Seeks Response on Delay in Reconstruction of Nooradi Bridge - (29 Jul 2021)

CIVIL

Kerala High Court has directed the Secretaries of the Public Works Department (PWD) and the Local Self-Government Department (LSGD) to appear in person on August 8 to explain the reasons for the delay in complying with the court directive to reconstruct the flood-damaged Nooradi bridge in Vandiperiyar, Idukki.

Tags : KERALA HIGH COURT   DELAY IN RECONSTRUCTION OF NOORADI BRIDGE  

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