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Telangana HC Directs to Prepare Comprehensive Plan for Conservation of Ramappa Temple - (29 Jul 2021)

CIVIL

Telangana High Court has instructed the State and Central governments to prepare a comprehensive plan for conservation and management of iconic Ramappa temple in Mulugu district, which was recently recognised as a UNESCO world heritage site.

Tags : TELANGANA HIGH COURT   CONSERVATION OF RAMAPPA TEMPLE  

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