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Calcutta HC Grants Time to West Bengal Government to Submit Supplementary Affidavit - (28 Jul 2021)

CRIMINAL

Calcutta High Court has granted time to the West Bengal government to submit its supplementary affidavit in response to report of the Committee of the National Human Rights Commission (NHRC) by 31st July, 2021.

Tags : CALCUTTA HIGH COURT   SUBMISSION OF SUPPLEMENTARY AFFIDAVIT  

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